Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(4)(b) in The Delhi Co-Operative Societies Act, 2003

(b)all claims of members and creditors who exercise the option referred to in sub-section (2) within the period specified therein have been met in full.