Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3) in J&K State Haj Committee Rules, 2013

(3)Every contract referred to in sub-rule (1) shall be in writing and shall be signed by the the Executive Officer on behalf of the Committee.