Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 31 January, 2024
Author: Rekha Palli
Bench: Rekha Palli, Rajnish Bhatnagar
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
+ W.P.(C) 9852/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.K.Bhardwaj, Mr. M.D.Jangra,
Advs.
Versus
NTRO & ORS. ..... Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Adv. for R-1, 3 & 9 in W.P.(C)
2618/2020 and for R-1, 5 & 10 in W.P.(C)
9852/2020.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 31.01.2024 CM APPL. 42573/2022 -Deletion of R-11 in W.P.(C) 2618/2020
1. This is an application seeking deletion of respondent no.11 from the array of parties.
2. Learned counsel for the petitioner has no objection to this request.
3. The application is, for the reasons stated therein, allowed.
Consequently, the respondent no.11/Secretary, Central Vigilance Commission (CVC) be deleted from the array of parties.
4. The application stands disposed of. W.P.(C) 2618/2020 & W.P.(C) 9852/2020
5. Learned arguing counsel for the petitioner is stated to be held up This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 23:00:52 before another Bench.
6. List on 11.07.2024.
REKHA PALLI, J RAJNISH BHATNAGAR, J JANUARY 31, 2024 al This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 23:00:52