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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 31 January, 2024

Author: Rekha Palli

Bench: Rekha Palli, Rajnish Bhatnagar

                                          $~13 & 14
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    W.P.(C) 2618/2020
                                          +    W.P.(C) 9852/2020
                                               SURESH SHARMA                                ..... Petitioner
                                                                Through: Mr. M.K.Bhardwaj, Mr. M.D.Jangra,
                                                                Advs.

                                                                                         Versus

                                                      NTRO & ORS.                                                      ..... Respondent
                                                                                         Through: Mr. Vikram Jetly, CGSC with Ms.
                                                                                         Shreya Jetly, Adv. for R-1, 3 & 9 in W.P.(C)
                                                                                         2618/2020 and for R-1, 5 & 10 in W.P.(C)
                                                                                         9852/2020.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                                    ORDER

% 31.01.2024 CM APPL. 42573/2022 -Deletion of R-11 in W.P.(C) 2618/2020

1. This is an application seeking deletion of respondent no.11 from the array of parties.

2. Learned counsel for the petitioner has no objection to this request.

3. The application is, for the reasons stated therein, allowed.

Consequently, the respondent no.11/Secretary, Central Vigilance Commission (CVC) be deleted from the array of parties.

4. The application stands disposed of. W.P.(C) 2618/2020 & W.P.(C) 9852/2020

5. Learned arguing counsel for the petitioner is stated to be held up This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 23:00:52 before another Bench.

6. List on 11.07.2024.

REKHA PALLI, J RAJNISH BHATNAGAR, J JANUARY 31, 2024 al This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 23:00:52