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State of Maharashtra - Section

Section 15 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

15. Minutes of Committee meeting.

(1)Record shall be kept of the name of members of the Committee who attend the meeting of the Committee, and of the proceedings at such meeting in a minute book.
(2)The minutes of the previous meeting shall be read at the beginning of its every succeeding meeting, and shall be confirmed and signed by the presiding authority at such meeting.
(3)The proceedings shall be open to inspection by any member of the Committee at the office of the Board during office hours.