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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Government Land Settlement Act, 1962

(a)[ "Collector" shall include an Additional District Magistrate;] [Inserted vide Orissa Act No. 5 of 1974.]
(aa)[ "Government" means the State Government of Orissa ;] [Re-lettered vide Orissa Act No. 5 of 1974.]