Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9C(1)] [Section 9C] [Entire Act] State of Tamilnadu - Subsection Section 9C(1)(b) in Tamil Nadu Town and Country Planning Act, 1971 (b)to secure the laying out and development of the new town in accordance with the new town development plan;