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State of Haryana - Section

Section 54 in Haryana Co-operative Societies Rules, 1989

54. Payment on purchase of distrained produce.

- Section 76(1). - The purchase money shall be paid by the purchaser in case at the time of sale or as soon thereafter as the distrainer shall appoint, and the purchaser shall not be permitted to carry away any part of the property until he has paid the purchase money in full.