Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Haryana - Subsection Section 90(1) in Haryana Panchayati Raj Act, 1994 (1)A Panchayat Samiti may at a special meeting pass a resolution to propose the imposition of any tax under Section 88 of this Act.
