Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(b) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(b)prior to each season, identify the critical maintenance works that are to be carried out, prioritize these works, prepare a plan for the maintenance of both distributories and medium drains within area of its operation, execute the maintenance works with the fund of the committee, monitor the maintenance works being executed and ensure that they conform to prescribed standards and to provide funds for the maintenance of staff including such persons who arc placed by the State Government with the Distributory Committee for the purpose of regulation and maintenance of irrigation system;