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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Telangana - Subsection

Section 40(2)(j) in Telangana Shops and Establishments Act, 1988

(j)deductions for payments to co-operative societies approved in this behalf by the Government or any officer authorised by them in this behalf or to a scheme of insurance maintained by the Indian Post Office or the Life Insurance Corporation of India established under Life Insurance Corporation Act, 1956, (Central Act 31 of 1956);