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[Cites 0, Cited by 3] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(49) in The Maharashtra Universities Act, 1994

(49)to lay down for teachers and university teachers, service conditions including code of conduct, workload, norms of performance appraisal, and such other instructions or directions as, in the opinion of the university, may be necessary in academic matters;