Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 718] [Entire Act] State of Madhya Pradesh - Subsection Section 718(21) in Criminal Courts - Rules and Orders (21)Lunatics. - Are there any civil lunatics in jail who have been detained under observation longer than the period allowed by [law] and, if so, on whose warrant ?
