Delhi High Court - Orders
Mrf Limited vs Metro Tyres Limited on 21 January, 2019
Author: Manmohan
Bench: Manmohan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 753/2017 & I.A.Nos.12770-12771/2017
MRF LIMITED ..... Plaintiff
Through Mr.Varun Singh with Mr.Purushottam
Kr.Jha and Mr.Nikhil Chawla,
Advocates.
versus
METRO TYRES LIMITED ..... Defendant
Through Mr.Pravin Anand with Ms.Prachi
Agarwal and Mr.Rohan Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 21.01.2019 At the request of learned counsel for the defendant, list on 29 th January, 2019 at 2.30 P.M. MANMOHAN, J JANUARY 21, 2019 KA