Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(10) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(10)The Thana Raksha Adhikari shall compulsorily carry out inspection of the arms provided to the Raksha Samiti once in a month and shall record his observations at the level of Mukhya Rakshak/Thana Rakshak with regard to arms.