Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Gujarat - Subsection

Section 143(2)(c) in Gujarat Prohibition Act, 1949

(c)regulating the manufacture of any intoxicant [or denatured spirituous preparation] [These words were added, by Bombay 22 of 1960, Section 94(l)(b).];