Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Jharkhand - Subsection Section 95(4) in The Bihar Primary and Middle Education Rules, 1961 (4)Bills for lower primary scholarship tenable in High Schools shall be submitted by the Headmaster direct to the District Superintendent.
