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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(6) in The Bengal Money-Lenders Act, 1940

(6)"co-operative society" means a society registered under the Cooperative Societies Act, 1912, or any [Provincial Act or Act of the State Legislature] [Words substituted for the words 'Act of the Provincial Legislature' by the Adaptation of Laws Order, 1950.], for the time being in force, relating to such societies;