Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 21A in Telangana Education Act, 1982

21A. [ Prohibition of affiliation with Universities outside the State. [Inserted by Act No.27 of 1987.]

(1)No institution imparting education and located in this State shall affiliate itself to any University outside the state of [Telangana].
(2)Whoever contravenes the provisions of sub-section (1) shall be punished with simple imprisonment for a term which shall not be less than six months but which may extend to three years or with fine which shall not be less than three thousand rupees but which may extend to fifty thousand rupees or with both.]