Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A(3)] [Section 33A] [Entire Act] Union of India - Subsection Section 33A(3)(a) in The Tobacco Board, Rules, 1976 (a)the production policy laid down by the Board under sub-rule (1);