Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4)(a) in The Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986

(a)summoning and enforcing the attendance of any person and examining him on oath;