Delhi High Court - Orders
M/S Stup Consultants Pvt Ltd vs Indian Oil Corporation Limited on 28 February, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 162/2021, EX.APPL.(OS) 1101/2021 &
EX.APPL.(OS) 1102/2021
M/S STUP CONSULTANTS PVT LTD ..... Decree Holder
Through: Mr. Pranav Jain and Mr. Kshitij
Paliwal, Advocates
versus
INDIAN OIL CORPORATION LIMITED ..... Judgement Debtor
Through: Mr. V.N. Koura (Through VC) and
Mr. S. Sirish Kumar, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 28.02.2023 Learned counsel for the parties are directed to file written submissions alongwith convenience compilation within two weeks.
List on 24th April, 2023.
CHANDRA DHARI SINGH, J FEBRUARY 28, 2023 Dy/ms Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRAVEEN KUMAR BABBAR Signing Date:02.03.2023 11:13:16