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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(3) in University of Petroleum and Energy Studies Act, 2003

(3)The committee shall, on the basis of merit, prepare a panel names of three persons suitable to hold the office o f the Vice-Chancellor and forward die same to die Chancellor along with a concise statement showing the academic qualifications and other distinctions of each person.