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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(2)A copy of these rules and of any written directions issued by the Deputy Conservator in respect of the implementation shall also be furnished by the owner to the tindal who shall on demand, show them to any hirer or consignor of, or passenger in such harbour craft.