Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 12(1)] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(1)(n) in The M.P. Accommodation Control Act, 1961 (n)in the case of accommodation which is open land, that the landlord requires it for constructing a house on it;