Bombay High Court
The Maharashtra State Wakf Board, ... vs Taj Ahmed Raja And Others on 17 January, 2020
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7991 OF 2019
The Maharashtra State Wakf Board, Aurangabad ....Petitioner
Thr. Chief Executive Officer
V/S
Taj Ahmed Raja And Others ....Respondent
Sibghatullah Jagirdar For Petitioner CORAM : MANISH PITALE, J DATE : 17th January, 2020 P.C. :
Await service.s.o.three weeks.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 17/01/2020 ::: Downloaded on - 18/01/2020 07:28:02 :::