Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 57 in The M.P. Municipal Accounts Rules, 1971 57. The rent register shall be maintained in Form No. 49 to show in detail realisations of revenue for which there is a fixed periodical demand.
