Bombay High Court
Tapi Irrigation Development ... vs Shri Shamrao Madhav Patil Died Through ... on 20 February, 2026
(1) 106 CA 8615 OF 2025
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
106 CIVIL APPLICATION NO. 8615 OF 2025
IN FAST/18451/2025
WITH
CIVIL APPLICATION NO. 8616 OF 2025
IN FAST/18451/2025
TAPI IRRIGATION DEVELOPMENT CORPRATION JALGAON THROUGH THE
EXECUTIVE ENGINEER MIW DIVISION JALGAON
VERSUS
SHRI SHAMRAO MADHAV PATIL DIED THROUGH HER LEGAL HEIRS
BHIMABAI AND ORS
WITH
CIVIL APPLICATION NO. 8618 OF 2025
IN FAST/18454/2025
WITH
CIVIL APPLICATION NO. 8617 OF 2025
IN FAST/18454/2025
TAPI IRRIGATION DEVELOPMENT CORPRATION JALGAON THROUGH THE
EXECUTIVE ENGINEER MIW DIVISION JALGAON
VERSUS
NABABAI MAGAN PARADHI DIED THROUGH HER LEGAL HEIRS RAMESH
AND ORS
...
Mr. Deepak B. Rasve h/f. Mr. Ajay Dongar Pawar, Advocate for Applicant
Mr. N. D. Raje, AGP for Respondent/s-State
Mr. Vijay B. Patil, Advocate for Respondents/claimants
...
CORAM : SHAILESH P. BRAHME, J.
DATE : 20.02.2026 PER COURT :- . Learned counsel for the applicant seeks time to deposit the amount.
2. Stand over to 23.03.2026.
3. Ad-interim stay shall be continued till then only.
( SHAILESH P. BRAHME, J. ) PRW