Delhi High Court - Orders
Vijay & Anr vs Bodh Raj & Ors on 1 September, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~33 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 35/2021
VIJAY & ANR. ..... Appellant
Through: Mr. Ajay Dabas, Adv.
versus
BODH RAJ & ORS. ..... Respondents
Through: Mr. S.C. Singhal and Ms.
Poonam Taneja, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 01.09.2022
1. As it is now 5:00 PM and there are matters which are part heard in the list today, it is not possible to take up this matter today.
2. Renotify for disposal on 10th February 2023.
C. HARI SHANKAR, J SEPTEMBER 1, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:05.09.2022 17:07:24