Bombay High Court
Sanjiv Builders Pvt. Ltd. And Anr vs Life Insurance Corporation Of India on 5 July, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 05th July, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
34 APPL/283/2019 ) Mr. Jay Pandit I/b. Prashant Pandit, ARBP/424/2017 ) Advocate for Appellant.
ARBN. CASE NO. )
ARB/BMCB/SAM/ ) P.C. : Appellants and/or their Advocate to
RMK/33/2003 ) remove office objections on the Appeal
with ) and get the same numbered and/or
NMAL/561/2019 ) registered within four weeks from the
with ) date of disposal of Notice of Motion,
NMAL/563/2019 ) taken out for condonation of delay
) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
35 APPL/286/2019 ) None present.
NMS/3207/2011 )
NMS/2437/2005 ) P.C. : Appellants and/or their Advocate to
S/3245/1996 ) remove office objections on the Appeal
with ) and get the same numbered and/or
NMAL/656/2019 ) registered within three weeks from the
) date of disposal of Notice of Motion,
) taken out for condonation of delay
) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
36 APPL/289/2019 ) Ms. Parvathy Iyer I/b. Narayanan and
S/894/1986 ) Narayanan, Advocate for Appellants.
with )
NMA/602/2019 ) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeal
) and get the same numbered and/or
) registered within four weeks from the
) date of disposal of Notice of Motion,
) taken out for condonation of delay
) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 05.07.2019 Prothonotary & Senior Master
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