Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 17(a) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001 (a)The vacancies which are to be filled up shall be advertised at least in two leading national dailies.
