Section 4(iii) in Petty Offence Trial (Trial by Special Judicial Magistrates) Rules, 1996
(iii)[ High Court shall appoint such person as Special Judicial Magistrates who have been selected by the High Court from the panel forwarded by the District and Sessions Judge;] [Substituted vide Punjab Government Gaztte L.S.P. III dated 11-7-1997]
