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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(2) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(2)The Presiding Officer, shall keep declarations in Form XI-A and the list in Form-B in sealed covers and send them to the Election Officer along with the other covers.