Section 86(2)(v) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Bihar - Subsection

Section 86(2)(v) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(v)that all life buoys on deck of such vessel are kept in good state of maintenance and are so placed that if such vessel sinks then they remain to float and one of such buoys is within the immediate reach of the steer man of such vessel and another is situated after part of such vessel; and

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State of Bihar - Subsection

Section 86(2)(v) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005