Section 47(6) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2015
(6)In case Inter-State transmission system is used by such customer in addition Intra-State transmission system or distribution system, transmission charges, RLDC charges etc., as fixed and approved by the Central Commission shall be payable for use of Inter-State transmission system in addition to payment of charges as per clauses (1) to (5) above.
