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Himachal Pradesh High Court

Sunil Kumar vs . Hrtc & Another. on 22 August, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sunil Kumar vs. HRTC & another.

Ex. Petition No. 310 of 2021.

.

22.08.2022. Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

For compliance, list on 20.03.2023.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) August 22, 2022. Judge (krt) ::: Downloaded on - 22/08/2022 20:08:20 :::CIS