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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(3)The tender documents shall also be made available on payment of such fees as may be determined, including a service fee to cover the cost of printing at:-
(a)the office of the Tender Inviting Authority;
(b)any other office or place indicated by the Procuring Entity.