Andhra Pradesh High Court - Amravati
M/S Markfed Agro Service Centre vs The State Of Andhra Pradesh on 22 August, 2022
HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: W.P NO.26070 OF 2022
PROCEEDINGS SHEET
Sl. OFFICE NOTE
No.
DATE ORDER
1. 22.08.2022 KSR,J
Notice before admission. The learned G.P for Agriculture takes
notice for the respondents. Post after four weeks to enable the
learned G.P to get instructions. Till such time, the petitioner is permitted to sell the fertilizers in the Old Guntur District according to his licence.
_________________ K.SURESH REDDY,J TSNR Sl. OFFICE NOTE No. DATE ORDER