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State of Odisha - Section

Section 4 in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982

4.

Each Department of Government, which has a cadre of Junior Engineers constituted under the Orissa Junior Engineers Cadre (Recruitment and Conditions of Service) Rules, 1972 and a cadre of Sub-Assistant Engineer shall on the date of commencement of these rules, have a cadre of Junior Engineers.