Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu Highways Act, 2001 4. Declaration of divisions. - The Government may, by notification, declare any area to be a division for the purpose of the highways in such area.
