Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(i) in The Orissa Co-operative Societies Rules, 1965

(i)On the registration, or provisional registration of a Society under Section 7, the bye-laws of the society as registered and the certificate of registration shall be issued under the seal and signature of the Registrar to the;