Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Uttar Pradesh - Section Section 127 in The U.P. Co-operative Societies Act, 1965 127. Writing off of non-recoverable assets. - A co-operative society may, with the previous approval of the Registrar, write off such of the assets as are had and cannot be recovered.
