Section 2(f) in Arunachal Pradesh Protection of Medical Service Personnel and Medical Service Institutions (Prevention of Violence and Damage Or Loss of Property) Act, 2019
(f)"Violence" means any act which causes or may cause any harm (physically or mentally), injury, endanger the life, intimidation, obstruction or hindrance to any Medical service personnel in discharge of duty in the Medical service institution or damage to property in Medical service institution;
