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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(7) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(7)The Special Juvenile Police Units shall seek assistance from the voluntary organizations, panchayats and gram sabhas or Resident Welfare Associations in identifying juveniles in conflict with law as well as reporting cases of violence against children, child neglect and child abuse.