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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 238(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)to determine separately for each Municipality the rate at which payment shall be made for water-supply under sub-section (2) of section 272 and sub-section (2) of section 273,