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State of Gujarat - Section

Section 159 in Gujarat High Court Rules, 1993

159. [ Copying and comparing fees. [Substituted vide High Court Notification No.C.2002/93, dated 30.10.2009.]

- The following fees shall be charged for copying and comparing:-
Ordinary
(a) For copying and comparing   Rs. 3.00 per page, inclusive of paper charges.
(b) For copying documents in tabular form.   Rs. 2.00 per page, inclusive of paper charges.
Urgent
(c) For copies of documents for or papers at (a) and(b) above.   (i) Rs. 2.00 Court fees stamp in addition to theprescribed court fees stamp on the application. (ii) half of thefees in addition to the fees prescribed above.
(d) For comparing private copies produced forcertification.   Rs. 3.00 per page.]