Himachal Pradesh High Court
State Of H.P. vs . Mohd. Usman @ Sahil And Others on 2 May, 2024
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. Vs. Mohd. Usman @ Sahil and others .
Cr. Appeal No. 484 of 2015 02.05.2024 Present: Mr. Manoj Kumar Nadda, Additional Advocate General for the appellant-State.
Mr. Ankit Dhiman, Advocate, for surety of respondent No.1.
Ms. Ankita Advocate, vice Ms. Rachna Kuthiala, Advocate, for respondents No. 2 to 5. Mr. Jia Lal Thakur, Advocate vice Mr. G.R. Palsra, Advocate, for the respondent No.7.
List before a Bench of which one of us, Justice Rakesh Kainthla, J., is not a member during next week, subject to approval and at the pleasure of Hon'ble the Chief Justice.
(Vivek Singh Thakur) Judge (Rakesh Kainthla) Judge May 2, 2024 (ravinder) ::: Downloaded on - 02/05/2024 20:38:07 :::CIS