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Union of India - Section

Section 72 in The Armed Forces Tribunal (Practice) Rules, 2009

72. Title of affidavits.

—Every affidavit shall be ascribed “In the Armed Forces Tribunal, ..................... Bench at.....................” followed by the cause title of the application or other proceeding in which the affidavit is sought to be used. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.