Central Administrative Tribunal - Bangalore
M Vijaya Kumar vs South Western Railway on 18 August, 2023
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OA.No.170/380/2021/CAT/BANGALORE
CENTRAL ADMINISTRATIVE TRIBUNAL
BANGALORE BENCH, BENGALURU
ORIGINAL APPLICATION NO.170/380/2021
DATED THIS THE 18th DAY OF AUGUST, 2023
CORAM:
HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)
HON'BLE MR. RAKESH KUMAR GUPTA, MEMBER (A)
Sri M. Vijaya Kumar,
S/o M. Munirathnam,
Aged about 62 years,
(retd. Dy. Chief Engineer/Construction/SW Rly.)
R/o F 403, Abodh Valmark Apartment,
Veerannapalya Main Road,
Govindpur,
Bengaluru- 560 045 .... Applicant
(By Advocate, Shri K. Shivakumar)
Vs.
1. Dy. Secretary/E(o) I
Railway Board,
Rail Bhavan,
New Delhi- 110 001.
2. The General Manager,
South Western Railway,
Club Road,
Keshavapur,
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OA.No.170/380/2021/CAT/BANGALORE
Hubli- 580 023.
3. Chief Administrative Officer, (Construction),
South Western Railway,
No. 18, Millers Raod,
Bengaluru Cantonment,
Bengaluru- 560 046.
4. The Financial Adviser &
Chief Accounts Officer,
(Construction)
South Western Railway,
No. 18, Millers Road,
Bengaluru Contonment,
Bengaluru- 560046.
5. The Chief Vigilance Officer,
South Western Railway,
Gadag Road,
Hubli- 560023. ...Respondents.
(By Shri N. Amaresh, Senior Panel Counsel)
O R D E R (ORAL)
PER: JUSTICE S. SUJATHA, MEMBER (J)
After arguing the matter for some time, learned counsel for the applicant seeks leave to withdraw this application with liberty to urge all the grounds raised herein, before the enquiry officer.
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OA.No.170/380/2021/CAT/BANGALORE
2. The said memo is taken on record. Permission is granted.
3. OA stands disposed of as withdrawn, with liberty as sought for.
(RAKESH KUMAR GUPTA) (JUSTICE S. SUJATHA)
MEMBER (A) MEMBER (J)
/hy/