Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Jharkhand - Subsection Section 87(vii) in Bihar Coal Mining Area Development Authority Rules, 1988 (vii)To open and break up any sewer, drain or tunnel in or under such road or railway or otherwise,
