Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] Union of India - Subsection Section 68(2)(d) in National Company Law Tribunal Rules, 2016 (d)number of members in the company, number of members attended the meeting and number of members of voted for and against;